Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 216] [Entire Act] State of Assam - Subsection Section 216(d) in The Assam Excise Rules, 2016 (d)in the case of brass instruments, the packet containing the weights should be placed in the space between the outer and inner cases;
