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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Chattisgarh - Subsection

Section 14(8) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(8)Where any temporary vacancy in the office of Vice-Chancellor occurs by reasons of leave, illness or any other cause, Chancellor shall, as soon as possible, make such arrangements for carrying on the office of the Vice-Chancellor as he may think fit.