Section 79 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008
79. Plants, systems and equipment .-(1) The licensee, the lessee, or as the case may be, the operator shall ensure that plants, systems and equipment are designed in such a manner that-
(a)the possibility of human errors or mistakes is eliminated;(b)they or it can be operated, tested and maintained without danger to personnel and with the lowest possible pollution risk; and(c)they are or it is suitable for use and capable of withstanding the loads they or it may be subjected to during operation.(2)Plants, systems and equipment shall be marked in order to provide for safe operation and fully satisfactory maintenance.
