Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2) in The Standards of Weights and Measures (National Standards) Rules, 1988

(2)The Central Government may call for such reports from, or issue such directions to, the National Physical Laboratory as it may think fit, in relation to all or any of the matters specified in sub-rule (1).