Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 279] [Entire Act] State of Tripura - Subsection Section 279(1) in Tripura Municipal Act, 1994 (1)The Tripura Municipal Ordinance, 1994 alongwith the relevant Repeal and provisions of the Bengal Municipal Act, 1932, except those provisions savings. referred to in section 194 and 195 of this Act, are hereby repealed.
