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[Cites 0, Cited by 0] [Section 31D(1)] [Section 31D] [Entire Act]

State of Maharashtra - Subsection

Section 31D(1)(a) in Maharashtra Public Trust Rules, 1951

(a)by promotion from amongst the Class III employees of [the Charity Organization that is to say, the Office of the Charity Commissioner and the Public Trusts Registration Offices] [Substituted by Notification No. 29306/P, dated 25th October 1966.] preference being given to persons with Legal qualifications, or