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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(4)(a) in The Board and Court of Examiners of Homoeopathic and Biochemic Systems of Medicine (Election) Rules, 1961

(a)if the elector has failed to write his full name and make his signature on the larger cover in which the smaller cover, containing the voting paper is kept;