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State of Madhya Pradesh - Section

Section 47 in Madhya Pradesh Farmers' Organisation Election Rules, 1999

47. Counting of votes in case of fresh poll. - (1) If a fresh poll is held under sub-rule (7) of Rule 52, the Election Officer shall after completion of the poll recommence the counting of votes on the date and at the time and place which have been fixed by him in that behalf and for which notice has been previously given to the candidates or their election agents.

(2)The provisions of Rules 38 and 45, shall apply so far as may be to such further counting.