Punjab-Haryana High Court
Executive Engineer P.W.D.B & R And Ors vs Dev Raj And Anr on 23 August, 2017
Author: Rajiv Narain Raina
Bench: Rajiv Narain Raina
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
CWP No.2272 of 2015
Date of decision : 23.08.2017
Executive Engineer, PWD B&R, Patiala and others
......Petitioner(s)
versus
Dev Raj and another
.....Respondent(s)
CORAM: HON'BLE MR. JUSTICE RAJIV NARAIN RAINA
Present: Mr. Ajaib Singh, Additional Advocate General, Punjab.
Mr. Sanjeev Gupta, Advocate
for the respondents.
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RAJIV NARAIN RAINA, J. (ORAL)
For order see CWP No. 4088 of 2015 titled 'Municipal Corporation, Patiala through its Commissioner Vs. Presiding Officer, Labour Court, Patiala'.
(RAJIV NARAIN RAINA) JUDGE 23.08.2017 joyti rani Whether speaking/reasoned:- Yes Whether reportable:- No 1 of 1 ::: Downloaded on - 01-09-2017 04:28:13 :::