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Punjab-Haryana High Court

Executive Engineer P.W.D.B & R And Ors vs Dev Raj And Anr on 23 August, 2017

Author: Rajiv Narain Raina

Bench: Rajiv Narain Raina

             IN THE HIGH COURT OF PUNJAB & HARYANA
                         AT CHANDIGARH

                                 CWP No.2272 of 2015
                                 Date of decision : 23.08.2017

Executive Engineer, PWD B&R, Patiala and others


                                                                  ......Petitioner(s)


                                        versus


Dev Raj and another
                                                                 .....Respondent(s)

CORAM: HON'BLE MR. JUSTICE RAJIV NARAIN RAINA


Present:      Mr. Ajaib Singh, Additional Advocate General, Punjab.

              Mr. Sanjeev Gupta, Advocate
              for the respondents.
                           --

RAJIV NARAIN RAINA, J. (ORAL)

For order see CWP No. 4088 of 2015 titled 'Municipal Corporation, Patiala through its Commissioner Vs. Presiding Officer, Labour Court, Patiala'.

(RAJIV NARAIN RAINA) JUDGE 23.08.2017 joyti rani Whether speaking/reasoned:- Yes Whether reportable:- No 1 of 1 ::: Downloaded on - 01-09-2017 04:28:13 :::