Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Bharat Heavy Electricals Limited vs Driplex Water Engineering Pvt Limited on 4 September, 2023

Author: Jyoti Singh

Bench: Jyoti Singh

                                    $~24 to 27
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +       O.M.P. (COMM) 364/2020 & I.A. 2200/2020, I.A. 2201/2020
                                            BHARAT HEAVY ELECTRICALS LIMITED..... Petitioner
                                                        Through: Mr. Raj Shekhar Rao, Senior
                                                        Advocate with Ms. Mani Gupta, Mr. Aman
                                                        Choudhary, Ms. Vishakha Saluja, Ms.
                                                        Yamini Mookherjee and Ms. Manasa,
                                                        Advocates.

                                                                                 versus

                                            DRIPLEX WATER ENGINEERING PVT LIMITED
                                                                                .... Respondent
                                                         Through: Mr.    Vikram      Nandrajog,
                                                                  Advocate

                                    25
                                    +       O.M.P. (COMM) 368/2020 & I.A. 2256/2020, I.A. 2257/2020
                                            M/S BHARAT HEAVY ELECTICALS LIMITED
                                                                                    ..... Petitioner
                                                         Through: Mr. Raj Shekhar Rao, Senior
                                                         Advocate with Ms. Mani Gupta, Mr. Aman
                                                         Choudhary, Ms. Vishakha Saluja, Ms.
                                                         Yamini Mookherjee and Ms. Manasa,
                                                         Advocates.

                                                                                 versus

                                            M/S DRIPLEX WATER ENGINEERING PVT LIMITED
                                                                                ..... Respondent
                                                         Through: Mr.    Vikram       Nandrajog,
                                                                  Advocate

                                    26.
                                    +       OMP (ENF.) (COMM.) 100/2021 & EX.APPL.(OS) 672/2021
                                            M/S DRIPLEX WATER ENGINEERING PRIVATE
                                            LIMITED                         ..... Decree Holder
                                                         Through: Mr.   Vikram        Nandrajog,
                                                         Advocate

                                                                                 versus
                                    O.M.P. (COMM) 364/2020 & connected matters                                             Page 1 of 2


This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2023 at 16:15:06
                                             M/S BHARAT HEAVY ELECTRICALS LIMITED
                                                                                                     ..... Judgement Debtor
                                                                                 Through: Ms. Mani Gupta, Mr. Aman
                                                                                 Choudhary, Ms. Vishakha Saluja, Advocates

                                    27.
                                    +       OMP (ENF.) (COMM.) 101/2021 & EX.APPL.(OS) 674/2021
                                            M/S DRIPLEX WATER ENGINEERING PRIVATE
                                            LIMITED                         ..... Decree Holder
                                                         Through: Mr.   Vikram        Nandrajog,
                                                         Advocate

                                                                                 versus

                                            M/S BHARAT HEAVY ELECTRICALS LIMITED
                                                                             ..... Judgement Debtor
                                                         Through: Ms. Mani Gupta, Mr. Aman
                                                         Choudhary, Ms. Vishakha Saluja, Advocates

                                            CORAM:
                                            HON'BLE MS. JUSTICE JYOTI SINGH
                                                                                 ORDER

% 04.09.2023

1. Learned Senior counsel appearing on behalf of Petitioners/ BHEL and learned counsel for the Respondent/Driplex Water, inform the Court that despite best efforts, the matters could not be settled in mediation.

2. List for further hearing on 29.11.2023.

JYOTI SINGH, J SEPTEMBER 4, 2023/KA O.M.P. (COMM) 364/2020 & connected matters Page 2 of 2 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:15:06