Section 27A(2)(iii) in The Rajasthan Civil Services (Commutation of Pension) Rules, 1981

[Cites 0, Cited by 0] [Section 27A(2)] [Section 27A] [Entire Act]

State of Rajasthan - Subsection

Section 27A(2)(iii) in The Rajasthan Civil Services (Commutation of Pension) Rules, 1981

(iii)[ The Treasury Officer/Pension Payment Officer will inform the Director of Pension about the restoration of commuted portion of pension for the purpose of verification and updating the records in the Directorate of Pension.] [[Substituted vide F. D. Notification No. F. 1 (24) FD (Gr.2)/81 dated 19-4-1990 (RSR 19/90) for :-

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State of Rajasthan - Subsection

Section 27A(2)(iii) in The Rajasthan Civil Services (Commutation of Pension) Rules, 1981