Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(2)(f) in Rajasthan Public Procurement Rules, 2012

(f)a bidder or any of its affiliates participated as a consultant or in any other capacity in the preparation of the design or technical specifications of the goods, works or services that are the subject of the bid.