Gujarat High Court
Parthiv Vijaykumar Dave vs Ahmedabad Custom House Agents ... on 20 November, 2018
Author: S.H.Vora
Bench: S.H.Vora
C/AO/33710/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
F/APPEAL FROM ORDER NO. 33710 of 2018
With
CIVIL APPLICATION NO. 1 of 2018
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PARTHIV VIJAYKUMAR DAVE
Versus
AHMEDABAD CUSTOM HOUSE AGENTS ASSOCIATION
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Appearance:
MR JF MEHTA(461) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 1,2,3,4,5,6
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CORAM: HONOURABLE MR.JUSTICE S.H.VORA
Date : 20/11/2018
ORAL ORDER
It is reported that the appellant has not removed office objections as per the remarks. In this matter, the appellant is hereby directed to see that the office objections are removed on or before 08.01.2019, failing which, appropriate order will be passed.
Office is directed to list this matter before this Court on 10.01.2019.
(S.H.VORA, J.) Dolly Page 1 of 1