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Delhi High Court - Orders

Ankit Kumar Kaushik & Ors vs Union Of India & Ors on 20 April, 2022

Bench: Suresh Kumar Kait, Sudhir Kumar Jain

$~50
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 12424/2018
       ANKIT KUMAR KAUSHIK & ORS                       ..... Petitioners
                         Through:     Mr.J.K. Bhola with Mr.Vishal
                                      Thakur, Advs.

                         versus

       UNION OF INDIA & ORS                            ..... Respondents
                         Through:     None.

       CORAM:
       HON'BLE MR. JUSTICE SURESH KUMAR KAIT
       HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
                         ORDER

% 20.04.2022 The Hon'ble Division Bench has not assembled today. List on 22.09.2022.

BY ORDER (COURT MASTER) APRIL 20, 2022/ab