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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(4)(c) in The U.P. Electricity Reforms (Transfer of the Officers and Employees from U.P. Power Corporation Limited to Uttar Pradesh Power Transmission Corporation Limited) Scheme, 2010

(c)Subject to this scheme, the personnel transferred to and absorbed in the transmission companies shall cease to be in the service of the U P. Power Corporation Limited;