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Union of India - Section

Section 9 in The Sports Broadcasting Signals (Mandatory Sharing With Prasar Bharati) Act, 2007

9. Saving .-The relevant provisions under the Guidelines for Downlinking of Television Channels issued on the 11th November, 2005 and the Guidelines for Uplinking from India issued on the 2nd December, 2005 for mandatory sharing of sports broadcasting signals with Prasar Bharati, shall continue to remain in force till fresh Guidelines are issued under this Act.