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[Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act]

State of Himachal Pradesh - Subsection

Section 48(1)(a) in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(a)persons who supply electricity generated by themselves and/or supplied to them by an authorized person, for the purposes of an event or function not exceeding two months, and when the electricity is distributed through a system owned by them;