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State of Tamilnadu - Section

Section 99 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

99.

The period of training shall be two years, i.e., four terms. The Inspector may extend the period of training in the case of students who owing to illness or other unavoidable cause of absence during their period of training require an extension, or in the case of students who, having failed in the written examination, are required by the Inspector to undergo further training, or to enable a student to undergo a special or an extended course of training.Strength of Classes