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[Cites 0, Cited by 4] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(1) in The New Delhi Municipal Council Act, 1994

(1)With effect from such date as the Central Government may, by notification in the Official Gazette, appoint, there shall be a Council charged with the municipal government of New Delhi, to be known as the New Delhi Municipal Council.