Section 1 in Andhra Pradesh Land Licensed Cultivators Act, 2011
1. Short title, extent and commencement:
(1)This Act may be called "The Andhra Pradesh Land Licensed Cultivators Act, 2011".(2)It extends to the whole of the State of Andhra Pradesh.(3)It shall be deemed to have come into force with effect on and from the 7th June, 2011.
