Section 3 in The Bihar Official Language Act, 1950
3. [ Second Official language. [Added by Bihar Act II of 1981, Section 2.]
- The State Government may from time to time, by notification published in the Official Gazette, direct that besides Hindi, Urdu language in the interest of the Urdu speaking people, may be used as the Second Official language for such purpose and for such areas as may be specified in the said notification.]
