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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(1) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(1)A member holding office of the Chairman may resign his office at any time in written addressed to the Director and office shall become vacant on the expiry of fifteen clear days from the date such resignation unless within the said period of fifteen days he withdraws the resignation in writing addressed to the Director.