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[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of Punjab - Subsection

Section 73(1)(vii) in The Punjab Town Improvement Act, 1922

(vii)as to the preparation of estimates of income and expenditure of the trust and as to the authority by whom and the conditions subject to which such estimates may be sanctioned;