Supreme Court - Daily Orders
New India Assurance Co. Ltd vs Hilli Multipurpose Cold Storage Pvt Ltd on 5 August, 2014
Î ITEM NO.106 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 10941-10942/2013
NEW INDIA ASSURANCE CO. LTD Appellant(s)
VERSUS
HILLI MULTIPURPOSE COLD STORAGE PVT LTD Respondent(s)
(with appln. (s) for stay and office report)
WITH
C.A. No. 10943-10944/2013
(With Office Report for Direction)
C.A. No. 1774/2014
(With Office Report)
CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE VIKRAMAJIT SEN
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
Date : 05/08/2014 These appeals were called on for hearing today.
For Appellant(s) Mr. M.L. Verma, Sr. Adv.
Mr. Vishnu Mehra, Adv.
Ms. Sakshi Mittal, Adv.
Ms. Manjeet Chawla, Adv.
Ms. Sunanda Roy, Adv.
For Respondent(s) Mr. Avinash, Adv.
Mrs Sarla Chandra, Adv. (N.P.)
Mr. Kuldip Singh, Adv. (N.P.)
UPON hearing counsel the Court made the following
O R D E R
Mr. M.L. Verma, learned senior counsel appearing for the appellant, started his argument at 3.30 PM and was on his legs when the Court rose for the day.
Signature Not VerifiedDigitally signed by
List on 12.08.2014 as Part Heard.
Jayant Kumar Arora Date: 2014.08.09 12:47:01 IST Reason: (Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar