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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2) in The Central Silk Board Silkworm Seed Regulations, 2010

(2)A Seed Cocoon Producer shall possess the knowledge of rearing of parent silkworm races and he shall undergo a training in silkworm rearing for not less than one month in a sericulture institution under State or Central Silk Board or any other recognized institution.Provided that a seed cocoon producer who is rearing the parent silk worm races before the commencement of these regulation shall not be required to undergo such training.