Kerala High Court
M/S. Paragon Polymer Products P Ltd vs The Assistant Commissioner (Kvat) Ii on 4 August, 2020
Author: N.Nagaresh
Bench: N.Nagaresh
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
TUESDAY, THE 04TH DAY OF AUGUST 2020 / 13TH SRAVANA, 1942
WP(C).No.6785 OF 2017(W)
PETITIONER:
M/S. PARAGON POLYMER PRODUCTS P LTD.,
CHALUKUNNU,
KOTTAYAM-686001,
REPRESENTED BY ITS MANAGING DIRECTOR
SAJAN K.THOMAS.
BY ADVS.
SRI.JOSEPH MARKOSE (SR.)
SRI.V.ABRAHAM MARKOS
SRI.ABRAHAM JOSEPH MARKOS
SRI.GOVIND VIJAYAKUMARAN NAIR
SRI.HARAN THOMAS GEORGE
SRI.ISAAC THOMAS
RESPONDENTS:
1 THE ASSISTANT COMMISSIONER (KVAT) II,
SPECIAL CIRCLE,
COMMERCIAL TAXES,
KOTTAYAM-686 002.
2 THE DEPUTY COMMISSIONER
COMMERCIAL TAXES,
KOTTAYAM - 686 002.
3 THE COMMISSIONER,
COMMERCIAL TAXES,
THIRUVANANTHAPURAM - 695 001.
4 STATE OF KERALA,
REPRESENTED BY SECRETARY (TAXES),
SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
GOVERNMENT PLEADER -SMT. RASHMI K.M.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.08.2020, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.6785/2017(W)
2
JUDGMENT
Dated this the 4th day of August, 2020 In view of the I.A.No.1 of 2020 filed by the petitioner, this writ petition is dismissed as withdrawn.
Sd/-
N. NAGARESH JUDGE SR WP(C).No.6785/2017(W) 3 APPENDIX PETITIONER'S EXHIBITS:
EXHIBIT-P1: TRUE COPY OF THE REASSESSMENT ORDER DATED 31.01.2017 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT-P2: TRUE COPY OF THE INTERIM ORDER DATED 11.7.2016 IN WP(C) NO.23003 OF 2016.
EXHIBIT-P3: TRUE COPY OF AGREEMENT BETWEEN THE PETITIONER AND M/S PERSON INDIA P LTD DATED 1.4.2014.
EXHIBIT-P4: TRUE COPY OF AGREEMENT BETWEEN THE PETITIONER AND M/S ELASTEX POLYMERS P LT DATED 01.04.2014.
EXHIBIT-P5: TRUE COPY OF E-RECEIPT DATED 06.01.2015.
EXHIBIT-P5(A): TRUE COPY OF E-RECEIPT DATED 07.04.2015.
EXHIBIT-P6: TRUE COPY OF THE NOTICE DATED 06.01.2016 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT-P7: TRUE COPY OF THE PETITIONER'S REPLY DATED 23.01.2017.