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State of Bihar - Section

Section 219 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

219. Inspection and maintenance of pile-driving equipment.

- The employer shall ensure at construction site of a building or other construction work that-
(a)Pile-driving equipment is not taken into use until it has been inspected by a responsible person and found to be safe for such use;
(b)Pile-driving equipment in use is inspected by a responsible person for such inspection at suitable intervals to ensure safety to the building worker working on such equipment;
(c)All pile lines and pulley blocks are inspected by a responsible person before the beginning of each shift of piling operations.