Delhi High Court - Orders
Technip E And C Limited vs The Controller Of Patents And Designs & ... on 23 April, 2026
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C)-IPD 20/2023
TECHNIP E AND C LIMITED .....Petitioner
Through: Mr. Sanuj Das, Advocate.
versus
THE CONTROLLER OF PATENTS AND DESIGNS & ANR.
.....Respondents
Through: Mr. R. Venkat Prabhat, SPC with Ms.
Kamna Behrani and Mr. Neeraj P. Raj,
Advocates.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 23.04.2026
List on 21.09.2026.
TUSHAR RAO GEDELA, J
APRIL 23, 2026/anj
This is a digitally signed order.
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