Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Himachal Pradesh - Subsection Section 2(f) in Himachal Pradesh Para-Veterinary Council Act, 2010 (f)"institution" means any institution, within or outside India, which grants degrees, diplomas, certificates or licence in Para-veterinary;
