Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 100] [Entire Act] Bombay Presidency - Subsection Section 100(i) in Bombay Police Act, 1951 (i)by any misbehaviour, negligence or ill-usage in the driving, management, treatment or care of any animal or vehicle; or