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[Cites 0, Cited by 0] [Section 73A(5)] [Section 73A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73A(5)(iii) in The M.P. Factories Rules, 1962

(iii)shuts down the heating system of the oven or drier automatically when the concentration in air if the flammable substance in any part of the oven or drier reaches a level of 60 per cent of its lower explosive limit, is provided to a oven or drier and maintained in efficient working condition.