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State of Uttar Pradesh - Section
Section 27 in The Greater Noida Industrial Development Area Building Regulations, 1992
27. Distance from electric lines.
- No verandah, balcony or like shall be allowed to be erected or any additions or alterations made to any building within the distance between the building and any overhead electric supply line as indicated below :| Vertically | Horizontally | |
| (a) Low and medium voltage | 2.439 mtrs. | 1.219 mtrs. |
| (b) High voltage lines up to and including 33000 V. | 3.658 mtrs. | 1.829 mtrs. |
| (c) Extra high voltage lines beyond 33000 V. | (+0.305 mtrs. for every additional 33000 V or part thereof). | (+0.305 mtrs. for every additional 33000 V or part thereof). |