Section 6 in The U.P. Harcourt Butler Technical University Act, 2016
6. Funds of the University.
- The funds of the University shall include the following -(a)Grant from State Government;(b)Grant from Central Government;(c)Income accrued through bank interest on savings fixed deposits and other assets;(d)Revenue accrued from intellectual property rights (IPRs), royalty, patents, incubation;(e)Revenue accrued from testing services and consultancy to industry;(f)Fee of students;(g)Other fee, etc.;
