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State of Karnataka - Section

Section 18 in Basavakalyan Development Board Rules, 2005

18. Present status of the Board Fund.

I. (a) Name of the Bank in which Fund is deposited
(b)Account number and nature of the Account.
(c)Balance.
II Deposits and nature of deposits.III Loans raised and its expenditure.IV Grants, subventions, Contributions, Donations, Gifts.