Section 2 in The Bihar Excise (Settlement of Licences for Retail Sale of Country/Spiced Country Liquor/Foreign Liquor/ Beer and Composite Liquor Shop) Rules, 2007
2. Application of the Rules.
- These Rules shall be applicable to the grant of licence for exclusive privilege of retail sale of country liquor/spiced country liquor, India made foreign liquor and composite liquor shop.
