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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 45(2)(b) in Arunachal Pradesh Panchayat Raj Act, 1997

(b)lands and buildings belonging to a local authority and used or intended to be used exclusively for a public purpose and not used or intended to be used for purposes of profit;