Madhya Pradesh High Court
Uma Shankar vs J.K.Lakshmi Cement Limited on 22 March, 2016
SA-361-2016 (UMA SHANKAR Vs .LKLAKSHMI CEMENT LIMITED) 22 - 03 -2 0 1 6 Shri Ratnesh Yadav, counsel for the appellant. Learned counsel for the appellant prays for and is granted two weeks' time to argue on admission. (C V SIRPURKAR) JUDGE