Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Entire Act] Union of India - Section Section 34 in Industrial Disputes (Appellate Tribunal) Act, 1950 34. Amendment of Act XIV of 1947. - The Industrial Disputes Act, 1947 (XIV of 1947) shall be amended in the manner specified in the Schedule.
