Calcutta High Court (Appellete Side)
Sd3 Putul Karmakar vs The Ranaghat Municipality & Ors on 18 July, 2018
Author: Debangsu Basak
Bench: Debangsu Basak
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704. 18.07. W.P. 1549 (W) of 2018 M.L. 2018 Sd3 Putul Karmakar.
Versus The Ranaghat Municipality & Ors.
Mr. Achintya Kr. Banerjee Mr. Sk. Faridullah ...for the municipality.
None appears for the petitioner.
Affidavit-in-opposition filed in Court be taken on record.
W.P. No.1549(W) of 2018 is dismissed for default.
(Debangsu Basak, J.) 2