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Gujarat High Court

Harijan Keshabhai Babarabhai vs State Of Gujarat on 30 June, 2020

Author: Umesh A. Trivedi

Bench: Umesh A. Trivedi

          C/SCA/7879/2020                                          ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CIVIL APPLICATION NO. 7879 of 2020

==========================================================
               HARIJAN KESHABHAI BABARABHAI
                            Versus
                     STATE OF GUJARAT
==========================================================
Appearance:
MR DHARMESH R PATEL(5592) for the Petitioner(s) No. 1
MR UTKARSH SHARMA AGP for the Respondent(s) No. 1
==========================================================

 CORAM: HONOURABLE MR. JUSTICE UMESH A. TRIVEDI

                              Date : 30/06/2020

                               ORAL ORDER

Mr.Dharmesh R. Patel, learned advocate for the petitioner seeks permission to withdraw this petition as it has become infructuous.

This petition stands disposed of as withdrawn.

(UMESH A. TRIVEDI, J) K.K. SAIYED/ Ashish Page 1 of 1 Downloaded on : Tue Jun 30 23:44:03 IST 2020