Gujarat High Court
Harijan Keshabhai Babarabhai vs State Of Gujarat on 30 June, 2020
Author: Umesh A. Trivedi
Bench: Umesh A. Trivedi
C/SCA/7879/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 7879 of 2020
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HARIJAN KESHABHAI BABARABHAI
Versus
STATE OF GUJARAT
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Appearance:
MR DHARMESH R PATEL(5592) for the Petitioner(s) No. 1
MR UTKARSH SHARMA AGP for the Respondent(s) No. 1
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CORAM: HONOURABLE MR. JUSTICE UMESH A. TRIVEDI
Date : 30/06/2020
ORAL ORDER
Mr.Dharmesh R. Patel, learned advocate for the petitioner seeks permission to withdraw this petition as it has become infructuous.
This petition stands disposed of as withdrawn.
(UMESH A. TRIVEDI, J) K.K. SAIYED/ Ashish Page 1 of 1 Downloaded on : Tue Jun 30 23:44:03 IST 2020