Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8B(1)] [Section 8B] [Entire Act]

State of Meghalaya - Subsection

Section 8B(1)(b) in The Meghalaya Maintenance Of Public Order Act, 1947

(b)make, print, publish, distribute or exhibit any document containing or spread by any other means whatsoever, any Prejudicial report.