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Chinu Rani Ghosh vs Subhash Ghosh on 24 March, 2023

     ITEM NO.51                         REGISTRAR COURT. 1               SECTION XIV

                                      S U P R E M E C O U R T O F        I N D I A
                                              RECORD OF PROCEEDINGS


                                 BEFORE THE REGISTRAR SH. ATUL M. KURHEKAR

     Petition(s) for Special Leave to Appeal (C)                        No(s).      23721/2022

     CHINU RANI GHOSH                                                          Petitioner(s)

                                                        VERSUS

     SUBHASH GHOSH & ORS.                                                      Respondent(s)


     Date : 24-03-2023 This petition was called on for hearing today.



     For Petitioner(s)
                                          Ms. Aditi Anil Dani , AOR

     For Respondent(s)

                                         Mr. Pijush K. Roy, Adv.
                                         Ms. Kakali Roy, Adv.
                                         Mr. Rajan K. Chourasia, AOR



                              UPON hearing the counsel, the Court made the following
                                                 O R D E R

Respondent No.1 is granted four weeks’ time, as last opportunity, for filing counter affidavit.

Service is complete on respondent Nos.2, 4 and 5 but none has entered appearance.

Ld. Counsel for the petitioner is granted two weeks’ time to file fresh particulars in respect of the unserved respondent No.3.

Digitally signed by Indu Marwah Date: 2023.03.25 12:19:03 IST Reason: List again on 8.5.2023.

ATUL M. KURHEKAR Registrar