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[Cites 0, Cited by 7] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(ii) in The Gujarat Agricultural Produce Markets Act, 1963

(ii)"agriculturist" means a person who ordinarily by himself or who by his tenants or hired labour or otherwise is engaged in the production or growth of agricultural produce, but does not include a trader or broker in agricultural produce although such a trader or broker may also be engaged in the production or growth of agricultural produce;