Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 78(11)] [Section 78] [Entire Act]

Union of India - Subsection

Section 78(11)(ii) in The Arms Rules, 2016

(ii)the name and address of the licensee along with his UIN, license number and date of the issue of the license in respect of the firearm;