Section 121(2)(y) in The Daman And Diu Panchayat Regulation, 2012

[Cites 0, Cited by 0] [Section 121(2)] [Section 121] [Entire Act]

(y)the time at which and the manner in which budget shall be prepared by the Gram Panchayat under sub-section (1) of section 44;

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