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[Cites 0, Cited by 0] [Section 27(6)] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(6)(a) in The U.P. Imposition Of Ceiling On Land Holdings Act, 1960

(a)[ in the case of any settlement made or lease granted before November 10, 1980, before the expiry of a period of [seven years] [Substituted by U.P. Act No. 20 of 1,932 (w.e.f. 10.11.1980).]