Section 32 in The Maharashtra Habitual Offenders Rules, 1960
32.
Except when absent on a pass granted under rule 30 or when exempted from the roll call by the [Director of Correctional Services] [Substituted by G. N. of 4.7.1973.] every settler shall attend the roll call held daily at such time or times as may be fixed by the [Director of Correctional Services] [Substituted by G. N. of 4.7.1973.] and before such persons and at such places as may be appointed for this purpose by the Superintendent.
