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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Madhya Pradesh - Subsection

Section 81(a) in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962

(a)No vessel carrying petroleum in bulk on any canal shall be tied up within a quarter of a mile of any lock or wharf or within any other limits, which may, from time to time be fixed by the Chief Engineer, such limits being indicated by red posts.