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State of Bihar - Section

Section 5 in The Bihar Jail Service Rules, 1953

5. Fixation of vacancies.

- The Governor shall from time to time determine the respective number of vacancies to be filled by direct recruitment and by promotion in the Junior Branch of the Service:Provided that the number of the vacancies to be filled by promotion in any one year shall not be less than one-third of the total number of vacancies to be filled in any such year, unless the Governor is satisfied that there is not sufficient number of officers fit for promotion.