Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(e) in Bihar Buildings (Lease, Rent & Eviction) Control Act, 1982 (e)"Fair Rent" means the rent of a building determined or redetermined under sections 5, 6 & 7.
